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[Cites 0, Cited by 0] [Section 11A(2)] [Section 11A] [Entire Act]

State of Gujarat - Subsection

Section 11A(2)(b) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(b)Subject to the provisions of Clause (a), he shall be eligible for appointment to that office for a further term: