Section 4 in Kanyakumari Sreepandaravaka Lands (Abolition and Conversion into Ryotwari) Act, 1964
4. Appointment and functions of Settlement Officers.
- As soon as may be, after the publication of this Act in [the Fort St. George Gazette] [Now the Tamil Nadu Government Gazette.], the Government shall appoint one or more Settlement Officers to carry out the functions and duties assigned to them by or under this Act.
