Tripura High Court
Rajib Das For Accused Person Uttam ... vs The State Of Tripura on 22 June, 2018
Author: S. Talapatra
Bench: S. Talapatra
HIGH COURT OF TRIPURA
AGARTALA
B.A. No.45 of 2018
Rajib Das for accused person Uttam Hrishi
-----Petitioner (s)
Versus
The State of Tripura
----Respondent(s)
For Petitioner (s) : Mr. D. Sarkar, Adv. For Respondent(s) : Mr. A. Roy Barman, Addl. PP HON'BLE MR. JUSTICE S. TALAPATRA Order 22.06.2018 At the request of Mr. A. Roy Barman, learned Addl. P.P. appearing for the State, list this matter on 25th June, 2018 when Mr. Roy Barman, learned Addl. PP shall invariably produce the case diary.
JUDGE Sujay