Section 8B(2) in The West Bengal Scheduled Castes And Scheduled Tribes (Identification) Act, 1994

[Cites 0, Cited by 0] [Section 8B] [Entire Act]

(2)[ The Vigilance Cell shall consist of the following Members :

(a)the Additional District Magistrate in charge Chairperson;

of the affairs of the Backward Classes Welfare Department in the district,

(b)Officer-in-charge not below the rank of Convenor;

Deputy Superintendent of Police,

(c)Investigating officers not exceeding three from Members;

amongst the police officers in the rank of Inspector,]

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