Andhra Pradesh High Court - Amravati
Sew Vizag Coal Terminal Pvt. Ltd vs The Visakhapatnam Port Trust on 2 November, 2021
Author: C.Praveen Kumar
Bench: C.Praveen Kumar
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P. No.18003 of 2021
PROCEEDING SHEET
OFFICE
ORDER
Sl.No DATE NOTE
08. 02.11.2021 CPK, J On a request made by the learned counsel for the respondents, list on 22.11.2021.
Meanwhile, reply, if any, shall be filed by the petitioner.
___________ CPK, J Ivd