Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Andhra Pradesh High Court - Amravati

Sew Vizag Coal Terminal Pvt. Ltd vs The Visakhapatnam Port Trust on 2 November, 2021

Author: C.Praveen Kumar

Bench: C.Praveen Kumar

             HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P. No.18003 of 2021

                                   PROCEEDING SHEET

                                                                             OFFICE
                                            ORDER

Sl.No DATE NOTE

08. 02.11.2021 CPK, J On a request made by the learned counsel for the respondents, list on 22.11.2021.

Meanwhile, reply, if any, shall be filed by the petitioner.

___________ CPK, J Ivd