Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 37 in The Merchant Shipping (Examination of Engine Drivers of Sea-Going Ships) Rules, 1973 37. Syllabus. - Syllabus for the examination shall be as specified in Appendix `D'.
