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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Himachal Pradesh - Subsection

Section 80(2)(l) in The Himachal Pradesh Excise Act, 2011

(l)prohibiting within the State the circulation, distribution or sale of any newspaper, book, leaflet, booklet, or other publication printed and published outside the State which contains any advertisement or matter of the nature described in clause (k);