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[Cites 0, Cited by 0] [Section 89(4)] [Section 89] [Entire Act]

State of Maharashtra - Subsection

Section 89(4)(a) in The Maharashtra Value Added Tax Act, 2002

(a)a Mega Unit to whom an Identification Certificate is granted under the Package Scheme of Incentives-2001 or, as the case may be, Package Scheme of Incentives-2007; or