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[Cites 0, Cited by 0] [Section 77(7)] [Section 77] [Entire Act]

State of West Bengal - Subsection

Section 77(7)(iii) in West Bengal Municipal (Employees' Service) Rules, 2010

(iii)Maternity leave may also be granted to female teacher or a non-teaching employee in case of miscarriage or abortion subject to the condition that such leave shall not exceed six weeks ana the application for the _leave is supported by a certificate from a Registered Medical Practitioner or a Government Hospital.