Section 4A(1)(i) in The Tamil Nadu Open Places (Prevention Of Disfigurement) Act, 1959

[Cites 0, Cited by 0] [Section 4A(1)] [Section 4A] [Entire Act]

State of Tamilnadu - Subsection

Section 4A(1)(i) in The Tamil Nadu Open Places (Prevention Of Disfigurement) Act, 1959

(i)Any poster or advertisement relating to the profession, trade or business carried on within the land or building, upon or over which such poster or advertisement is affixed or inscribed or exhibited, as the case may be

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State of Tamilnadu - Subsection

Section 4A(1)(i) in The Tamil Nadu Open Places (Prevention Of Disfigurement) Act, 1959