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Union of India - Section

Section 55 in Protection of Plant Varieties and Farmers' Rights Rules, 2003

55. Application for cancellation or change of certificate of registration under section 36. - (1) Any person may make an application for changing the certificate of registration on the grounds laid down under sub-section (1) of section 36 to the Registrar.

(2)Every application under sub-rule (1) shall be made in Form PV-18 of the First Schedule and shall be accompanied by a statement of the grounds on which it is made.