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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(2)(f) in The Maharashtra Medical Practitioners Act, 1961

(f)[ the forms of application for registration and provisional registration under sections 17 and 18A, and the documents to accompany such forms;] [Clause (f) was substituted for the original by Maharashtra 30 of 1979, Section 16(b).]