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State of Kerala - Section

Section 4 in Marine Fishing Regulation Rules, 1980

4. Kinds of fishing gear, the use of which may be regulated, restricted, or prohibited.

- Use of the following kinds of fishing gear may be regulated, restricted or prohibited in any specified area under clause (d) of sub-section (1) of section 4, namely:-
(a)Purse- seine;
(b)Ring seine;
(c)Pelagic trawl;
(d)Mid water trawl; and
(e)Bottom trawl.