Delhi High Court - Orders
Reiki Crystal Products Llp vs Rocksmins International And Amit ... on 14 January, 2026
Author: Jyoti Singh
Bench: Jyoti Singh
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 329/2025 & I.As. 9282/2025, 9283/2025
REIKI CRYSTAL PRODUCTS LLP .....Plaintiff
Through: Mr. Nitish Singh, Advocate.
versus
ROCKSMINS INTERNATIONAL AND AMIT INTERNATIONAL
& ORS. .....Defendants
Through: Ms. Apoorva Sharma, Advocate for
Defendants.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 14.01.2026
1. Learned counsels for the parties jointly submit that parties are before the learned Mediator.
2. At request, list on 20.04.2026.
JYOTI SINGH, J JANUARY 14, 2026 S.Sharma This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/01/2026 at 20:37:36