Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 3A in The Representation Of The People Act, 1950 3A. Reservation of Seats in the House of People for Scheduled Castes and Scheduled Tribes in certain Part C States.— Repealed
