Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 299] [Entire Act]

State of Rajasthan - Subsection

Section 299(6) in The General Rules (Civil), 1986

(6)any order intimating to a sales officer that permission has been given to a decree-holder to bid for or purchase property under Order XXI, Rule 72, C.P.C.;