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[Cites 0, Cited by 0] [Section 115BA(2)] [Section 115BA] [Entire Act]

Union of India - Subsection

Section 115BA(2)(b) in The Income Tax Act, 1961

(b)the company is not engaged in any business other than the business of manufacture or production of any article or thing and research in relation to, or distribution of, such article or thing manufactured or produced by it; and