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State of Manipur - Section

Section 50 in Manipur Land Revenue and Land Reforms Act, 1960

50. Maps and other records open to inspection.

- Subject to such rules and on payment of such fees, if any, as may be prescribed, all maps and land records shall be open to inspection by the public during office hours, and certified extracts therefrom or certified copies thereof may be given to all persons applying for the same.