Supreme Court - Daily Orders
Aditi Deepak Goel vs Deepak Goel on 3 February, 2022
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NO.5 Court 5 (Video Conferencing) SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (C) No. 175/2022
ADITI DEEPAK GOEL Petitioner(s)
VERSUS
DEEPAK GOEL Respondent(s)
(FOR ADMISSION, IA No.14710/2022-STAY APPLICATION and IA
No.14711/2022-EXEMPTION FROM FILING O.T. )
Date : 03-02-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Preshit Vilas Surshe, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List this petition after two weeks.
(NEETA SAPRA) (ANAND PRAKASH) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by Rajni Mukhi Date: 2022.02.03 15:36:03 IST Reason: