Central Administrative Tribunal - Allahabad
Dharam Pal vs Sr Chao Bhartiya, Idse on 20 January, 2020
(Open Court) CENTRAL ADMINISTRATIVE TRIBUNAL . ALLAHABAD BENCH ALLAHABAD This the 20th day of January, 2020 Present: HON'BLE MR. JUSTICE BHARAT BHUSHAN, MEMBER-J. HON'BLE MR. DEVENDRA CHAUDHARY, MEMBER-A. -- C.C.P NO. 330/00119/2017 IN O.A NO. 330/499/2017 Dharam Pal, Son of Late Shri Shiv Pal, Resident of Village ~ Parari, Post Devapur, Pargana Rampur, Tehsil Lalganj, District- Pratapgarh. . becneeseeneenes Applicant. VERSUS Mr. Chao Bhartiya, IDSE, Garrison Engineer (I), Military Engineering Services, Kanpur Cantt - 208004.. Lee ee ee Opposite Party Present for the Applicant: Shri Sunil Present for Opposite Parties: Shri R.K. Srivastava ORDER
_ (Delivered by Hon'ble Mr. Justice Bharat Bhushan, JM) Learned counsel for the respondent has fairly made a statement at the Bar that the order of this ~ Tribunal dated 01.05.2017 passed in OA No. 499/2017
-- Dharam Pal Vs. UOI & Ors has already been complied with and no dispute is pending.
2. In view of the above averments of the learned counsel for the applicant, contempt petition is dismissed. Notice issued to the opposite party is discharged. { L