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Central Administrative Tribunal - Allahabad

Dharam Pal vs Sr Chao Bhartiya, Idse on 20 January, 2020

(Open Court)

CENTRAL ADMINISTRATIVE TRIBUNAL
. ALLAHABAD BENCH
ALLAHABAD

This the 20th day of January, 2020

Present:
HON'BLE MR. JUSTICE BHARAT BHUSHAN, MEMBER-J.

HON'BLE MR. DEVENDRA CHAUDHARY, MEMBER-A.

-- C.C.P NO. 330/00119/2017
IN
O.A NO. 330/499/2017

Dharam Pal, Son of Late Shri Shiv Pal, Resident of Village ~
Parari, Post Devapur, Pargana Rampur, Tehsil Lalganj, District-

Pratapgarh. .
becneeseeneenes Applicant.

VERSUS
Mr. Chao Bhartiya, IDSE, Garrison Engineer (I), Military
Engineering Services, Kanpur Cantt - 208004..
Lee ee ee Opposite Party
Present for the Applicant: Shri Sunil
Present for Opposite Parties: Shri R.K. Srivastava
ORDER

_ (Delivered by Hon'ble Mr. Justice Bharat Bhushan, JM) Learned counsel for the respondent has fairly made a statement at the Bar that the order of this ~ Tribunal dated 01.05.2017 passed in OA No. 499/2017

-- Dharam Pal Vs. UOI & Ors has already been complied with and no dispute is pending.

2. In view of the above averments of the learned counsel for the applicant, contempt petition is dismissed. Notice issued to the opposite party is discharged. { L