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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttarakhand - Subsection

Section 7(1)(r) in Bhagwant Global University Act, 2016

(r)to make special provision for permanent residents of Uttarakhand for admission in any course of the University or Regional Centre, Study Centre, Research Centre and Career Academic Centre as per merit;