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Union of India - Section

Section 41 in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

41. Royalty chargeable on dry basis.

(1)In case of metallic ores where the royalty is chargeable on the metal contained in such ore, the royalty shall be charged on dry basis on the prices published by London Metal Exchange or London Bullion Market Association.