Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(1)(e) in Telangana Vaidya Vidhana Parishad Act, 1986

(e)to enter into an agreement with the Central or any State Government or with a private management or assuming management of any dispensary or hospital and for taking over its properties and liabilities or for any other purposes of this Act;