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[Cites 0, Cited by 0] [Section 225(1)] [Section 225] [Entire Act]

State of Uttar Pradesh - Subsection

Section 225(1)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)by order in writing call for and inspect a book or documents in the possession or under the control of a Zila Panchayat or any Committee or joint Committee thereof;