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[Cites 0, Cited by 0] [Section 145] [Entire Act]

State of Uttar Pradesh - Subsection

Section 145(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)The vessel referred to in clause (a) shall conform to the following namely :
(i)that adequate protection is provided to the building workers in such vessel from inclement weather;
(ii)that such vessel is manned by adequate and experienced crew, as per the relevant law for the time being in force;
(iii)that in case the bulwarks of such vessel are lower that 60.0 centimetre from the level of the deck of such vessel, the open edge of such bulwarks arc fitted with suitable fencing to a height of at least 1.00 metre above such deck and the post and stanchions and similar parts used in such fencing are not spaced more than 2.00 metres apart;
(iv)that the number of life buoys on deck of such vessel is at least equal to the number of crew members of such vessel and is not less than two;
(v)that all life buoys on deck of such vessel are kept in good state of maintenance and also so placed that if vessels sinks then they remain to float and one of such buys (sic buoys) is within the immediate reach of the steersman of such vessel; and
(vi)that the position of the steersman of the vessel is such that he has a reasonably free view of all sides.