Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act] NCT Delhi - Subsection Section 16(2)(a) in Delhi Finance Commission Act, 1994 (a)the terms and conditions of service of the Chairman and the members of the Commission including the salaries and allowances or fees payable to them;