Section 244(2) in Rajasthan Panchayati Raj Rules, 1996

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State of Rajasthan - Subsection

Section 244(2) in Rajasthan Panchayati Raj Rules, 1996

(2)Above committee will ensure that the vehicle has covered prescribed distance and life as under: -

Nature of vehicle	K.M.(Lakh)	Period(Year)
1.	Motor Cycle/Three wheeler	1.2	7
2.	Light Motor vehicles	2	8
3.	Medium Motor vehicles	3	10
4.	Heavy Motor Vehicles	4	10
5.	Tractors/Bull Dozers	20,000 hours of use	10