Central Information Commission
Mr. Arvind Kumar Sinha vs East Central Railway on 15 May, 2009
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Decision No. CIC/SG/A/2009/000570/3276
Appeal No. CIC/SG/A/2009/000570
Relevant Facts emerging from the Appeal
Appellant : Mr. Arvind Kumar Sinha,
Sri Rajender Asharam
Lakhani Bigha Road, Khagual,
Patna- 801105.
Respondent : The Sr. DPM & PIO
East Central Railway Office of the Sr. Divisional Personnel Manger E.C.R.Danapur.(Bihar).
RTI application filed on : 30/10/2008 PIO replied : 31/12/2008 First appeal filed on : 11/01/2009 First Appellate Authority order : Not replied. Second Appeal received on : 24/03/2009
The Details of required information:-
The appellant had asked following three points regarding non payment of stitching charges, transfer allowance & transit leave etc. as follow:-
1) Stitching charges of summer/winter uniform and overcoat for Yr.2006, 2007 & 2008 (submitted in time in each year). Complains to Sr.D.P.O on 02/11/07 & ADRM on 11/03/08 and reminder on 30/09/08.
2) Transfer & Packing Allowance from RPR to DNR submitted on 10/05/08.
3) Correction/Corrigendum of letter No.E-221 dt.24/04/08 my complain to Sr.D.P.O. through D/Clerk on 18/06/2008.
PIO's reply.
PIO had replied regarding the information sought by appellant as under:-
1. Sewing allowance is not available in the pay bill. So the sewing allowance bills will be paid after deposits second bill according to the laws.
2. Payment of Transfer allowance will be in month of December / 08.
3. He has been instated under Office superintendent-I, Conduction Department, Danapur Sr. Division from Station Manger/Raghunathpur after medical deformity according to the order no.221 of this office on dated 24.06.2008.
The First Appellate Authority ordered. Not replied.
Relevant Facts emerging during Hearing:
The following were present Appellant : Absent Respondent : Mr. B.K.Singh, PIO The PIO shows that he has provided the information to the appellant.
Decision:
The Appeal is dismissed.
The information has been provided.
This decision is announced in open chamber. Notice of this decision be given free of cost to the parties.
Shailesh Gandhi Information Commissioner 15th May, 2009 (In any correspondence on this decision, mentioned the complete decision number.) (AK)