Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act] State of Uttarakhand - Subsection Section 14(2)(c) in Bhagwant Global University Act, 2016 (c)Three nominees of the Board of Governors, in which one member nominated as the convener of the committee.