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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(m) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(m)"floor space index" or "FSI" shall mean the buildable area on a plot of land as specified by the competant authority;