Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Section 7] [Entire Act] Union of India - Subsection Section 7(1) in The Narcotic Drugs And Psychotropic Substances Act, 1985 (1)The State Government may appoint such officers with such designations as it thinks fit for the purposes of this Act.
