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State of Gujarat - Section

Section 48 in Veer Narmad South Gujarat University Act, 1965

48. Committees.

- All the authorities of the University shall have power [to appoint other committees] [These words were substituted for the words 'to appoint Committees' by Gujarat 10 of 1982, section 2, Schedule, Sr. No. 4(10) (w.r.e.f. 09-12-1981).]. Such committees may include persons who are not members of the authority appointing the committee.