Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 7(2)] [Section 7] [Entire Act] Union of India - Subsection Section 7(2)(a) in The Advocates Act, 1961 (a)giving financial assistance to organise welfare schemes for indigent, disabled or other advocates;