Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(q) in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012

(q)"wood based cottage industrial unit" means a unit functioning in the space within the residential premises of artisans and, traditional workers for making wooden products such, as furniture household articles, curios, farm implements, handicrafts, musical instruments and such other articles using only hand tools;