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Calcutta High Court

Arunava Ghosh vs Speaker on 12 August, 2016

Author: Aniruddha Bose

Bench: Aniruddha Bose

ORDER SHEET
                                   WP 1125 of 2013
                          IN THE HIGH COURT AT CALCUTTA
                            Constitutional Writ Jurisdiction
                                   ORIGINAL SIDE



                                  ARUNAVA GHOSH

                                       Versus

                    SPEAKER , W.B. LEGISLATIVE ASSEMBLY & ORS.

      BEFORE:
      The Hon'ble JUSTICE ANIRUDDHA BOSE

Date : 12th August, 2016.

Appearance:

Mr. Anindya Lahiri, Adv.
...for the petitioner.
The Court :-Mr. Anindya Lahiri, learned Advocate appearing for the petitioner prays for fixing of hearing of this writ petition in the month of November, 2016. Let this writ petition be listed under the heading "To Be Mentioned" on 3rd November, 2016.
(ANIRUDDHA BOSE, J.) nm.