Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 321] [Entire Act]

State of Rajasthan - Subsection

Section 321(2) in Rajasthan Panchayati Raj Rules, 1996

(2)If the application be for urgent inspection, double the fee Rs. 10/- shall be paid.