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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3) in The Aircraft (Investigation of Accidents and Incidents) Rules, 2012

(3)The Final Report made public by the Central Government shall be forwarded the State entitled to receive such report under Annex 13. The report shall also be forwarded to ICAO, if the mass of the aircraft involved in the accident or incident is more than 5,700kg.