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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Himachal Pradesh - Subsection

Section 48(2) in Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979

(2)Every person contravening the provisions of the foregoing sub-section (1) shall, oil conviction, be punished with fine which may extend to five hundred rupees.