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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Mizoram - Subsection

Section 81(5) in Mizoram Cooperative Societies Act, 2006

(5)Where any co-operative which fails to pay the contribution to education fund as specified in sub-section (4) the amount of such contribution due shall be recoverable as arrears of land revenue.