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State of Punjab - Section

Section 25 in The Punjab Municipal Act, 1999

25. Term of office of Senior Deputy Mayor and Deputy Mayor.

(1)The term of office of the Senior Deputy Mayor and the Deputy Mayor shall be two and a half years.
(2)The Senior Deputy Mayor or the Deputy Mayor shall, if otherwise qualified, be eligible for re-election also.
(3)The Senior Deputy Mayor or the Deputy Mayor, as the case may be, shall vacate his office if he ceases to be a Councillor.