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State of Maharashtra - Section

Section 18 in The Maharashtra Land Revenue (Disposal of Government Lands) Rules, 1971

18. Disposal of relinquished sub-division.

- Sub divisions of a survey number relinquished under Section 35 which cannot be disposed of to the occupants of the other sub-divisions of the same survey number in the manner provided in sub-section (2) of Section 35, may be disposed of in accordance with the rules in this Part.