Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 25 in DELHI COMMON EFFLUENT TREATMENT PLANTS ACT, 2000 25. Other laws not affected The provisions of this Act are in addition to and not in derogation of theprovisions of any other law for the time being in force.
