Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 10 in Kamdhenu University Act, 2009 10. Officers of University. - The following shall be the officers of the University, namely:-(i)The Chancellor.(ii)The Vice-Chancellor,(iii)I he Deans of Faculties,(iv)The Directors.(V)The Registrar, and(vi)The Finance and Accounts Officer.
