Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90(3)] [Section 90] [Entire Act]

Union of India - Subsection

Section 90(3)(b) in Consumer Protection Act, 2019

(b)"grievous hurt" shall have the same meaning as assigned to it in section 320 of the Indian Penal Code.