Delhi High Court - Orders
Sh. Azad Singh vs Sh. J.P. Aggarwal & Anr on 19 March, 2021
Author: Najmi Waziri
Bench: Najmi Waziri
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT. CAS (C) 268/2021
SH. AZAD SINGH .....Petitioner
Through: Ms Bidyarani Yamunam, Advocate.
versus
SH. J.P. AGGARWAL & ANR. ..... Respondents
Through: Counsel for the respondents (presence
not given).
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 19.03.2021 CM APPL.10783/2021 (exemption)
1. Allowed, subject to all just exceptions.
2. The application stands disposed-off. CONT. CAS (C) 268/2021
3. Issue notice. Notice is accepted by the learned counsel for the respondents.
4. Let compliance affidavit be filed within a period of four weeks.
5. Renotify on 28.05.2021.
NAJMI WAZIRI, J MARCH 19, 2021/rd Signature Not Verified Digitally signed By:KAMLESH KUMAR Signing Date:20.03.2021 16:45:42