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Andhra Pradesh High Court - Amravati

Rashtriya Ispat Nigam Limited. Rinl, vs M/S. Visakha Constructions. on 17 June, 2022

Author: C.Praveen Kumar

Bench: C.Praveen Kumar

                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: COMCA No.4 of 2022

                                  PROCEEDING SHEET

Sl.
                                             ORDER
No       DATE
                                                                               Transferred
                                                                               to       I/O
2.    17.06.2022   CPK, J & NV, J                                              folder
                                                                               before
                          On a request made by Sri T.S.Rayalu, learned         corrections
                                                                               if any.

counsel appearing on behalf of Sri W.B.Srinivas, learned counsel for the appellant, list after two weeks.

___________ CPK, J __________ NV, J Ash/Pab