Andhra Pradesh High Court - Amravati
Rashtriya Ispat Nigam Limited. Rinl, vs M/S. Visakha Constructions. on 17 June, 2022
Author: C.Praveen Kumar
Bench: C.Praveen Kumar
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: COMCA No.4 of 2022
PROCEEDING SHEET
Sl.
ORDER
No DATE
Transferred
to I/O
2. 17.06.2022 CPK, J & NV, J folder
before
On a request made by Sri T.S.Rayalu, learned corrections
if any.
counsel appearing on behalf of Sri W.B.Srinivas, learned counsel for the appellant, list after two weeks.
___________ CPK, J __________ NV, J Ash/Pab