Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in The Reserve And Auxiliary Air Forces Act, 1952 8. Termination of service in the Reserve. Every member of the Regular Air Force Reserve shall, on completion of the period of his service therein, cease to be a member of the Reserve.
