Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(3) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(3)Every application for an authorization shall be made to the Controller in Form 'A' giving therein the correct information as asked for therein alongwith such other information or documents as required.