Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 25 in Rajasthan River Basin and Water Resources Planning Act, 2015

25. Amendment of Rajasthan Act No. 38 of 2013.

- From the commencement of this Act, the Rajasthan Water Resources Regulatory Act, 2012 (Act No. 38 of 2013) shall stand amended to the extent specified in the Schedule of this Act.