- This Act may be called [Telangana Eunuchs Act, 1329 F.] [Substituted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.] and it shall come into force in [the State of Telangana] [Substituted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.] from the date of its publication in the Official Gazette.(2)The Government shall have the power to extend this Act, by notification in the Official Gazette to any other place.
